Section 8 in The West Bengal Transport Undertakings (Prevention of Ticketless Travel) Act, 1975
8. Power to remove persons from transport vehicles.
- Any person, who travels or attempts to travel in a transport vehicle without having proper ticket with him or beyond the place authorised by his ticket or who, being inside a transport vehicle, fails or refuses to present his ticket for examination when required to do so, may be removed from such vehicle by an employee of the Transport Undertaking or any other person, authorised in that behalf or by any other person whom such employee or other person may call to his aid unless he then and there pays the fare.
