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Allahabad High Court

Km Chhaya Jain & Others vs Director Of Higher Education & Others on 10 February, 2014

Bench: Rajes Kumar, Ashwani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 24519 of 2002
 

 
Petitioner :- Km Chhaya Jain & Others
 
Respondent :- Director Of Higher Education & Others
 
Counsel for Petitioner :- Krishanji Khare
 
Counsel for Respondent :- C.S.C.,H.R. Mishra,Sanjay Srivastwa,V.K.Chandel
 

 
Hon'ble Rajes Kumar,J.
 

Hon'ble Ashwani Kumar Mishra,J.

The case is passed over on the request of learned counsel for the petitioner, showing the name of Sri Manmohan Singh as counsel for the petitioner.

Order Date :- 10.2.2014 OP