Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in Jharkhand Agricultural Produce Markets Act, 2000 6. Establishment of the Market Committee. - For every market area the Jharkhand Government shall, by notification, establish a Market Committee.
