Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Odisha - Subsection Section 173(2) in The Orissa Motor Vehicles Rules, 1993 (2)The powers conferred by section 114 may be exercised by any Police Officer in uniform of and above the rank of Sub-Inspector.
