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[Cites 0, Cited by 1] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(d) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(d)an "Employment Committee" consisting of the Managing Director, the Finance Director, the Engineering Director and the heads of planning, personnel and materials branches of the Board.