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[Cites 0, Cited by 25] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The National Commission For Minority Educational Institutions Act, 2004

(g)[ "Minority Educational Institution" means a college or an educational institution established and administered by a minority or minorities] [Substitution of clause (g) by Act 20 of 2010 (w.e.f. 16.8.2010) ]