Himachal Pradesh High Court
Inder Singh Thakur & Others vs . State Of H.P. & Others on 24 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Inder Singh Thakur & others vs. State of H.P. & others .
CWP No. 3137 of 2023 24.05.2023 Present: Mr.Yogesh Kumar Chandel, Advocate, for the petitioners.
Mr.Varun Chandel, Additional Advocate General, for the respondents.
CWP No. 3137 of 2023 Notice. Mr.Varun Chandel, learned Additional Advocate General, appears, waives and accepts service of notice on behalf of the respondents.
Reply be filed within four weeks.
List for consideration after four weeks alongwith CWP No.8148 of 2022.
CMP No. 6178 of 2023 This application has not been pressed at this stage. As such, same is dismissed as not pressed, with liberty to file afresh, if need so arises.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge May 24, 2023 (Purohit) ::: Downloaded on - 25/05/2023 20:31:36 :::CIS