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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(60) in The Railway Protection Force Rules, 1987

60.1The Director-General shall specify the standard of training and syllabus fordifferent ranks as well as for refresher, orientation, promotional, special and other inservicecourse and fix the duration of training for such courses.