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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(d) in Rajasthan Tourist Assistance Force Regulations, 2013

(d)making travel of the tourists, hassle free and to see as to how the tourists are to be assisted in seeking remedy when they are cheated, their belongings are stolen, or whenever they fall prey to any other mischief or wrong doing; and