Madhya Pradesh High Court
Sarman Sagar vs Indian National Highway Tribunal on 16 January, 2018
THE HIGH COURT OF MADHYA PRADESH
RP-1057-2017
(SARMAN SAGAR Vs INDIAN NATIONAL HIGHWAY TRIBUNAL)
Jabalpur, Dated : 16-01-2018
Shri K.K. Gautam, Advocate for the petitioner.
Counsel for the petitioner wishes to withdraw the present review
petition. It is accordingly dismissed as withdrawn.
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(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
Digitally signed by AJAY KUMAR CHATURVEDI
Pr a Date: 2018.01.18 13:29:33 +05'30' hy ac ad M of rt ou C h ig H