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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(4) in Dr. Abdul Haq Urdu University Act, 2016

(4)Upon a requisition in writing signed by not less than one third of the total number of the members of the Executive Council, the Vice- Chancellor shall convene a meeting of the Executive Council on a date fixed by him which shall not be later than seven days from the date of receipt of the requisition aforesaid.