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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)[ the last date for making nominations, which shall be a period of not more than three days immediately following the date of publication of the notification under this section whether or not the said days are public holidays; [Substituted by Act No.5 of 2016.]