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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Agricultural University Act, 1963

(3)[ The conditions of service other than the emoluments of the Vice - Chancellor shall be such as may be prescribed and shall not be varied to his disadvantage after his appointment.] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]