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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(4)(b) in The United Provinces Tenancy Act, 1939

(b)for exchange of land between persons, unless they are landlords or are under-proprietors, permanent lessees or tenants of the same land-holder or stand to one another in the relation of land-holder and under-proprietor, permanent lessee.