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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(1)(d) in Rajasthan Panchayati Raj (Election) Rules, 1994

(d)declare the candidate who has secured the largest number of votes as a result of the poll or the lot drawn under Rule 51 to be elected, and