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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(1)(c) in Constitution of India, 1950

(c)[ certifies under article 134-A] [Substituted by the Constitution (Forty-fourth Amendment) Act, 1978, Section 19, for " certifies" (w.e.f. 1.8.1979).] that the case is a fit one for appeal to the Supreme Court: