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State of Odisha - Section

Section 1 in The Orissa Prevention of Land Encroachment Act, 1972

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Prevention of Land Encroachment Act, 1972.
(2)It shall extend the whole of the State of Orissa.
(3)It shall be deemed to have come into force with effect from the 29th day of October, 1954.