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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Haryana - Subsection

Section 259(2) in Punjab Jail Manual

(2)Duties Prescribed. - The Assistant Superintendents shall take the place of the Deputy Superintendent or Senior Assistant Superintendent, if any, when either or both these officers is or are temporarily absent from, or incapacitated for, duty and, when either of these officers is present, shall discharge such duties and assist in such ways, as may from time to be prescribed, in writing by the Superintendent.