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Delhi High Court - Orders

G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 10 October, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~37-40
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 203/2022
                               G. S DEVELOPERS & CONTRACTORS PVT. LTD                   .....Petitioner
                                              Through: Mr. Mohit Chaudhary, Mr. Kunal
                                              Sachdeva, Mr. Naveen, Advs.
                                              versus
                               ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
                                                                                   .....Respondents
                                              Through: Mr. J S Bakshi, Sr. Adv. with
                                              Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
                                              Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
                                              Navjot Singh Bakshi, Advs.
                          38
                          +    OMP (ENF.) (COMM.) 200/2021 & EX.APPL.(OS) 887/2023,
                               EX.APPL.(OS) 1034/2023, EX.APPL.(OS) 469/2025
                               G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
                                                                                .....Decree Holder
                                              Through: Mr. Mohit Chaudhary, Mr. Kunal
                                              Sachdeva, Mr. Naveen, Advs.
                                              versus
                               MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
                                                                         .....Judgement Debtors
                                              Through: Mr.J S Bakshi, Sr. Adv. with
                                              Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
                                              Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
                                              Navjot Singh Bakshi, Advs.
                          39
                          +    O.M.P. (COMM) 213/2022 & I.A. 6734/2022, I.A. 6736/2022
                               MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD &
                               ANR.                                                   .....Petitioners
                                              Through: Mr.J S Bakshi, Sr. Adv. with
                                              Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
                                              Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
                                              Navjot Singh Bakshi, Advs.
                                              versus
                               G S DEVELOPERS AND CONTRACTORS PVT LTD
                                                                                     .....Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2025 at 22:33:15
                                                                   Through: Mr. Mohit Chaudhary, Mr. Kunal
                                                                  Sachdeva, Mr. Naveen, Advs.
                          40
                          +         OMP (ENF.) (COMM.) 89/2022 & EX.APPL.(OS) 2837/2022
                                    MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD.
                                    & ANR.                                         .....Decree Holders
                                                   Through: Mr.J S Bakshi, Sr. Adv. with
                                                   Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
                                                   Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
                                                   Navjot Singh Bakshi, Advs.
                                                   versus
                                    G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
                                                                              .....Judgement Debtors
                                                   Through: Mr. Mohit Chaudhary, Mr. Kunal
                                                   Sachdeva, Mr. Naveen, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER

% 10.10.2025 There is a problem in the connection of Mr. Chaudhary, learned counsel for the petitioner in O.M.P. (COMM) 203/2022, who appears through Video Conference mode.

Re-notify for hearing on 23.01.2026 JASMEET SINGH, J OCTOBER 10, 2025/AS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 22:33:15