Delhi High Court - Orders
G. S Developers & Contractors Pvt. Ltd vs Alpha Corp Development Private Limited ... on 10 October, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~37-40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 203/2022
G. S DEVELOPERS & CONTRACTORS PVT. LTD .....Petitioner
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Naveen, Advs.
versus
ALPHA CORP DEVELOPMENT PRIVATE LIMITED & ANR.
.....Respondents
Through: Mr. J S Bakshi, Sr. Adv. with
Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
Navjot Singh Bakshi, Advs.
38
+ OMP (ENF.) (COMM.) 200/2021 & EX.APPL.(OS) 887/2023,
EX.APPL.(OS) 1034/2023, EX.APPL.(OS) 469/2025
G.S. DEVELOPERS AND CONTRACTORS PVT.LIMITED
.....Decree Holder
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Naveen, Advs.
versus
MAGNUM INTERNATIONAL TRADING CO. PVT. LTD & ANR.
.....Judgement Debtors
Through: Mr.J S Bakshi, Sr. Adv. with
Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
Navjot Singh Bakshi, Advs.
39
+ O.M.P. (COMM) 213/2022 & I.A. 6734/2022, I.A. 6736/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT LTD &
ANR. .....Petitioners
Through: Mr.J S Bakshi, Sr. Adv. with
Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
Navjot Singh Bakshi, Advs.
versus
G S DEVELOPERS AND CONTRACTORS PVT LTD
.....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/10/2025 at 22:33:15
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Naveen, Advs.
40
+ OMP (ENF.) (COMM.) 89/2022 & EX.APPL.(OS) 2837/2022
MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD.
& ANR. .....Decree Holders
Through: Mr.J S Bakshi, Sr. Adv. with
Mr. Sougat Sinha, Ms. R Gayathri Manasa, Ms.
Maitrayee Shrivastva, Mr. A S Bakshi and Mr.
Navjot Singh Bakshi, Advs.
versus
G.S. DEVELOPERS AND CONTRACTORS PVT. LTD. & ANR.
.....Judgement Debtors
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Mr. Naveen, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 10.10.2025 There is a problem in the connection of Mr. Chaudhary, learned counsel for the petitioner in O.M.P. (COMM) 203/2022, who appears through Video Conference mode.
Re-notify for hearing on 23.01.2026 JASMEET SINGH, J OCTOBER 10, 2025/AS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 22:33:15