Supreme Court - Daily Orders
The State Of Maharashtra Aayakar Bhawan ... vs M/S. Hsbc Securities And Capital ... on 9 December, 2014
ITEM NO.84 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURAJIT DEY
Petition(s) for Special Leave to Appeal (C) No(s). 16943/2014
THE CIT-4 Petitioner(s)
VERSUS
M/S. HSBC SECURITIES & CAPITAL MARKETS Respondent(s)
(with office report)
WITH
SLP(C) No. 16944/2014
(With Office Report)
Date : 09/12/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Akshay K. Ghai, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Ms. Shruti Srivastava, Adv.
Mr. K. R. Sasiprabhu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No.16944/2014 Service is complete.
Counter affidavit has been filed by the sole respondent. The matter falls under the complete category. As and when the connected matter is complete, further necessary orders will be passed. SLP(C) No.16943/2014
The Ld. Advocate, Mr. Prabhat K.C. undertakes to file vakalatnama and Memo of Appearance for the sole respondent in the course of the day and he is at liberty to file counter Signature Not Verified affidavit, if any, within four weeks. Digitally signed by Rupam Dhamija Date: 2014.12.13 11:27:28 IST Reason:
List again on 2.2.2015.
(SURAJIT DEY) Registrar