Section 18 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
18. Procedure in issuing orders.
- Every order or notice passed under the Act and the rules shall be served on the person concerned-(a)by sending a copy of it to him personally or to his office, or(b)by sending it by registered post, or(c)if the aforesaid modes fail, by affixing it at the last known place of residence or office of the person.
