Madras High Court
S.Manivannan vs The State Of Tamil Nadu on 5 March, 2018
Author: R.Mahadevan
Bench: R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 05.03.2018
CORAM
THE HONOURABLE MR. JUSTICE R.MAHADEVAN
W.P. No.22225 of 2015
and M.P.Nos.1 to 3 of 2015
S.Manivannan .. Petitioner
Vs.
1.The State of Tamil Nadu,
Rep. by its Principal Secretary to Government,
Higher Education Department,
Secretariat,
Fort St.George,
Chennai 600 009.
2.The Commissioner of Technical Education,
Directorate of Technical Education,
Guindy,
Chennai 600 025.
3.The National Institute of Technical
Teachers Training & Research,
Opposite Blind Institute,
Sector 26,
Chandigarh 160 019.
4.The QIP Co-ordinator,
National Institute of Technology,
Tiruchirappalli 620 015. .. Respondents
PRAYER : Writ Petition has been filed under Article 226 of the Constitution of India to issue a Writ of Certiorarified Mandamus, to call for the records relating to the impugned proceedings issued by the second respondent in Letter No.5962/P-4/2015 dated 13.04.2015 and to quash the same and consequently grant permission for the petitioner to undergo Ph.D., on full time basis under All India Council for Technical Education-Quality Improvement Programme [Poly] Scheme conducted by All India Council for Technical Education through the third respondent and to grant admission to the petitioner and to allow the petitioner to study Ph.D., Programme in the fourth respondent Institute with consequential service benefits in career advancement scheme in post of Lecturer (Chemistry).
For Petitioner : Mr.G.Sankaran
For Respondent Nos.1 & 2 : Mr.C.Munusamy
Special Government Pleader [Education]
O R D E R
The learned counsel appearing on both sides, on instructions, submitted that the relief sought for in this writ petition has become infructuous and hence, nothing survives for adjudication in this matter.
2. Recording the said submission, the Writ Petition is closed. No costs. Consequently, connected Miscellaneous Petitions are also closed.
05.03.2018 Index : Yes / No Internet : Yes sri To
1.The Principal Secretary to Government, State of Tamil Nadu, Higher Education Department, Secretariat, Fort St.George, Chennai 600 009.
2.The Commissioner of Technical Education, Directorate of Technical Education, Guindy, Chennai 600 025.
3.The National Institute of Technical Teachers Training & Research, Opposite Blind Institute, Sector 26, Chandigarh 160 019.
4.The QIP Co-ordinator, National Institute of Technology, Tiruchirappalli 620 015.
R.MAHADEVAN, J.
sri W.P. No.22225 of 2015 and M.P.Nos.1 to 3 of 2015 05.03.2018