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Himachal Pradesh High Court

Dav College Management vs . Suram Chand (Deceased) on 3 June, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

DAV College Management Vs. Suram Chand (deceased) RSA No. 470 of 2018 3.6.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het .

Ram Thakur, Advocate, for the appellants.

Mr. Aman Parth Sharma, Advocate, for respondents/non­applicants No. 1(a) to 1(c), 2(a), 3 to 5, 7 and 8.

CMP(M) No. 646 of 2022 and CMP No. 6191 Notice. Mr. Aman Parth Sharma, Advocate appears and waives service of notice on behalf of non­ applicants. He prays for and is granted two weeks' time to file reply/obtain instructions. List on 24.6.2022.

(Tarlok Singh Chauhan) Judge June 3, 2022 (Kalpana) ::: Downloaded on - 04/06/2022 20:04:27 :::CIS