Himachal Pradesh High Court
Dav College Management vs . Suram Chand (Deceased) on 3 June, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
DAV College Management Vs. Suram Chand (deceased) RSA No. 470 of 2018 3.6.2022 Present: Mr. K.D. Sood, Senior Advocate with Mr. Het .
Ram Thakur, Advocate, for the appellants.
Mr. Aman Parth Sharma, Advocate, for respondents/nonapplicants No. 1(a) to 1(c), 2(a), 3 to 5, 7 and 8.
CMP(M) No. 646 of 2022 and CMP No. 6191 Notice. Mr. Aman Parth Sharma, Advocate appears and waives service of notice on behalf of non applicants. He prays for and is granted two weeks' time to file reply/obtain instructions. List on 24.6.2022.
(Tarlok Singh Chauhan) Judge June 3, 2022 (Kalpana) ::: Downloaded on - 04/06/2022 20:04:27 :::CIS