Supreme Court - Daily Orders
Narshiv Usapkar vs State Of Goa on 28 August, 2014
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
ITEM NO.40 COURT NO.14 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
12135/2014
NARSHIV USAPKAR Petitioner(s)
VERSUS
STATE OF GOA Respondent(s)
(Office report on default)
Date : 28/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
[IN CHAMBER]
For Petitioner(s)
Mr. Pukhrambam Ramesh Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted, as a last chance, for filing proof of surrender failing which the special leave petition shall stand dismissed without further reference to the Court.
(SUMAN WADHWA) (SUMAN JAIN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.08.30
13:45:44 IST
Reason: