Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 51 in Bye-Laws for the State Board of Digamber Jain Religious Trusts 51. President to give effect to resolution and decision. - The Presiding Officer shall give effect to all resolution or decisions passed or arrived at by the Board or any Committee from time to time.
