Karnataka High Court
Dr Y Ramesh vs Mr Jawid Akathar on 28 November, 2018
Bench: L.Narayana Swamy, P.B.Bajanthri
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF NOVEMBER, 2018
PRESENT
THE HON'BLE MR. JUSTICE L. NARAYANA SWAMY
AND
THE HON'BLE MR. JUSTICE P. B. BAJANTHRI
C.C.C. NOS. 835/2018 & 917-940/2018 (CIVIL)
BETWEEN:
1. DR. Y. RAMESH,
S/O YELLAPPA,
AGED ABOUT 49 YEARS,
ASSOCIATE PROFESSOR,
GOVERNMENT ARTS COLLEGE,
AMBEDKAR ROAD,
BANGALORE - 560 001.
#31/1-1, ADVAITHA APARTMENTS,
FLAT NO.101, 2ND MAIN,
C. K. C. GARDEN,
BANGALORE - 560 027.
2. MR. G. VENKATESHA,
S/O G GIRIYAPPA,
AGED ABOUT 57 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
3. MR. N ERANNA,
S/O NAGANNA,
AGED ABOUT 54 YEARS,
ASSOCIATE PROFESSOR,
2
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
4. MR. K T SHANTHAVEERAMMA,
W/O B S PRAKASH,
AGED ABOUT 60 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
5. MR. C JAGADEESHA,
S/O CHANDRAPPA,
AGED ABOUT 52 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
6. MR. B U NARASIMHAMURTHY,
S/O UGRAPPA,
AGED ABOUT 53 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
7. MR. S B SHIVAPRASAD,
S/O S T BRAHMANANDA,
AGED ABOUT 37 YEARS,
ASSISTANT PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
8. MR. M N RAVIKANTHA,
S/O K N NAGAPPA,
AGED ABOUT 42 YEARS,
3
ASSISTANT PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
9. MR. B H RAMESH,
S/O B S HALAPPA,
AGED ABOUT 43 YEARS,
ASSISTANT PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
10. MR. M R MANJUNATHA REDDY,
S/O M RAMAREDDY,
AGED ABOUT 57 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
11. MR. C SURESH,
S/O M S CHOWDAPPA,
AGED ABOUT 52 YEARS,
ASSISTANT PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
12. MR. J. NAGABHUSHANA,
S/O S.N.JADADEVAIAH,
AGED ABOUT 57 YEARS,
PHYSICAL CULTURAL INSTRUCTOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522,
CHITRADURGA DISTRICT.
13. MR. S SIDALINGAIAH,
S/O SIDDAPPA,
4
AGED ABOUT 60 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
14. MR. M SHIVALINGAPPA,
S/O MYLARAPPA,
AGED ABOUT 54 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
15. MR. B S MANJUNATHA,
S/O SANNA SURAIAH,
AGED ABOUT 52 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
16. MR. D ASHOKA REDDY,
S/O BALA MUKUNDA REDDY,
AGED ABOUT 50 YEARS,
ASSISTANT PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
17. MR. G L RAJASHEKARAPPA,
S/O LATE G LINGAPPA,
AGED ABOUT 52 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
5
18. MRS. RAJESHWARI PUJARI,
W/O DR. LOKESHA,
AGED ABOUT 47 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
19. MR. SYED NAZRULLA HUSSAINI,
S/O SYED SWALEHA HUSSAINI,
AGED ABOUT 57 YEARS,
ASSOCIATE PROFESSOR,
HPPC GOVERNMENT
FIRST GRADE COLLEGE,
CHALLAKERE - 577 522.
CHITRADURGA DISTRICT.
20. MR. K S SHIVAKUMAR,
S/O K P SUBBARAYA SETTY,
AGED ABOUT 49 YEARS,
ASSOCIATE PROFESSOR,
ST. JOSEPH COLLEGE,
LANGFORD ROAD,
BANGALORE - 560 027.
#987, 4TH CROSS,
ASHOKNAGAR, BSK 1ST STAGE,
2ND BLOCK,
BANGALORE - 560 050.
21. MR. SYED AHMED SAILANI,
S/O LATE RASHEED AHMED,
AGED ABOUT 58 YEARS,
SELECTION GRADE LIBRARIAN,
ST. JOSEPH COLLEGE,
LANGFORD ROAD,
BANGALORE - 560 027.
# 3, 1ST MAIN, NETAJINAGAR,
HEBBAL, KEMPAPURA,
BANGALORE - 560 024.
22. MRS. G IYAN MARY PARIMALA,
W/O M GEORGE,
AGED ABOUT 59 YEARS,
6
ASSOCIATE PROFESSOR,
ST. JOSEPH COLLEGE,
LALBAGH ROAD,
BANGALORE - 560 027.
23. MR. THOMAS P ZACHARIAH,
S/O P T ZACHARIAH,
AGED ABOUT 56 YEARS,
ASSOCIATE PROFESSOR,
ST. JOSEPH COLLEGE,
LALBAGH ROAD,
BANGALORE - 560 027.
#373, PLAMOOTTIL,
NAGAPPAREDDY LAYOUT,
KAGGADASAPURA,
C V RAMANNAGARA POST,
BANGALORE - 560 093.
24. MRS. A BESSY ESTHELINE,
W/O A JOHNSON,
AGED ABOUT 53 YEARS,
ASSOCIATE PROFESSOR,
ST. JOSEPH COLLEGE,
LANGFORD ROAD,
BANGALORE - 560 027.
#19, 2ND CROSS, JMJ COTTAGE,
K S F C LAYOUT,
LINGARAJAPURAM,
BANGALORE - 560 084.
25. MR. MOHAMED ATHA ULLA K.,
S/O LATE MOHAMED OBEDULLA K.,
AGED ABOUT 62 YEARS,
RETIRED ASSOCIATE PROFESSOR,
GOVERNMENT SCIENCE COLLEGE,
N R ROAD,
BANGALORE - 560 001.
... COMPLAINANTS
(BY SRI.RAMANANDA A D., ADVOCATE)
7
AND:
1. MR.JAWID AKATHAR,
AGED ABOUT 52 YEARS ,
PRINCIPAL SECRETARY,
THE STATE OF KARNATAKA,
TO GOVERNMENT DEPARTMENT
OF HIGHER EDUCATION,
(UNIVERSITIES),
M.S.BUILDING,
BANGALORE - 560 001.
BENGALURU CITY.
2. MR.L.V.NAGARAJAN,
MAJOR IN AGE,
FINANCE DEPARTMENT,
THE PRINCIPAL SECRETARY,
GOVERNMENT OF KARNATAKA,
VIDHANA SOUDHA,
BANGALORE - 560 001.
3. DR.M.N.AJAY NAGABHUSHAN,
MAJOR IN AGE,
THE COMMISSIONER FOR
COLLEGIATE EDUCATION
IN KARNATAKA,
PALACE ROAD,
BANGALORE - 560 001.
4. MR.R.NARESH,
MAJOR IN AGE,
THE ACCOUNTANT GENERAL
IN KARNATAKA (A & E)
PARK HOUSE,
BANGALORE - 560 001.
... ACCUSED
(BY SRI.KIRAN KUMAR T.L., AGA FOR A1 TO A4)
**********
THESE CCCs ARE FILED UNDER SECTION 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, PRAYING TO TAKE
COGNIZANCE OF CONTEMPT COMMITTED BY THE ACCUSED'S
8
BY WILLFUL DISOBEDIENCE OF THE ORDER DATED
18.12.2015 PASSED IN GROUP OF WRIT PETITIONS NO.55520-
55861/2015, VIDE ANNEXURE-A.
THESE CCCs COMING ON FOR ORDERS THIS DAY,
NARAYANA SWAMY J., MADE THE FOLLOWING:
ORDER
The complainants have filed these contempt petitions on the ground that the order dated 18.12.2015, passed by the learned Single Judge in W.P.Nos.55520-861/2015, has not been complied with by the accused.
2. In W.P.Nos.55520-861/2015 the learned Single Judge had directed the respondent Nos. 1 to 3 and 5 therein to pay arrears of salary and other emoluments as per revised pay scale to which the petitioners would be entitled to for the period from 01.01.2006 to 31.03.2010 within three months from the date of receipt of copy of the said order.
3. Sri T. L. Kiran Kumar, the learned Additional Government Advocate submits that as per the direction 9 issued, the respondents have paid Rs.2,32,85,046/- to the complainants.
4. Since the accused persons have complied with the direction issued by this Court, no contempt is made out. If any other amount has to be paid to the complainants, they are at liberty to prefer a separate writ petition.
With the above observations, these contempt proceedings are dropped.
SD/-
JUDGE SD/-
JUDGE VP