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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3) in The M.P. Ayurvedic, Unani Tatha Prakritik Chikitsa Vyavasayi Rules, 1973

(3)The committee shall call applications for the post after publication of an advertisement in the daily newspapers in accordance with the draft approved by it. The district employment officer will also be informed.