Madhya Pradesh High Court
The State Of Madhya Pradesh Thr. vs M/S Jegpin Earlier Cox India Limited ... on 13 November, 2017
1
Writ Petition No.18375/2017
GWALIOR : 13.11.2017
Shri Praveen Newaskar, learned Government Advocate
for the petitioner/State.
Issue notice to the respondent on payment of process
fee within seven days by RAD mode, returnable within four weeks.
(Sanjay Yadav) Judge Rashid*