Madhya Pradesh High Court
Dr. Harendra Pal Singh (Dr. H.P. Singh) vs The Rajmata Vijayraje Scindia Krishi ... on 14 March, 2022
Author: Anand Pathak
Bench: Anand Pathak
THE HIGH COURT OF MADHYA PRADESH .....................No.........................
Gwalior Bench : Dated : 14.03.2022 It is already 04:45 PM, therefore, matters are adjourned as under:
Serial Numbers Next date of listing 89, 90 15/03/2022 156 16/03/2022 77 21/03/2022 119, 132 23/03/2022 130 24/03/2022 113 11/04/22 135 In the week commencing 21.03.2022 39, 94, 104 In the week commencing 28.03.2022 54, 55, 56, 60, 61, 63, 72, 76, 85, Next week 87, 88, 108, 118, 125, 131, 141, 142, 143, 146, 154 Interim order, if any, passed earlier shall continue till next date of listing.
(Anand Pathak) Judge AK/-
ANAND KUMAR 2022.03.15 11:12:35 +05'30'