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[Cites 0, Cited by 1] [Section 110(2)] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(2)(c) in The Major Port Trusts Act, 1963

(c)all property vested in the Board shall, until the Board is reconstituted under clause (b) or clause (c) of sub-section (3), vest in the Central Government.