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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(2)(a) in Punjab Municipal Act, 1911

(a)the construction, maintenance, improvement, cleansing and repair of all public streets, bridges, town-walls, town-gates, embankments, drains, privies, latrines, urinals, tanks and water-courses [and the preparation of compost manure] [Inserted by East Punjab Act No. 30 of 1949.];