Bombay High Court
Ucc Infrastucture Pvt.Ltd.Through Its ... vs Union Of India, New Delhi And Ors on 25 March, 2021
Bench: S.P. Deshmukh, G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 99692 OF 2020
Ucc Infrastucture Pvt.ltd.through Its Director ....PETITIONER
Mr.monty R. Khushalani
V/S
Union Of India, New Delhi And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE S.P. DESHMUKH & HON'BLE SHRI JUSTICE G. S. KULKARNI, JJ DATE : 25th March, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/05/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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