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Bombay High Court

Ucc Infrastucture Pvt.Ltd.Through Its ... vs Union Of India, New Delhi And Ors on 25 March, 2021

Bench: S.P. Deshmukh, G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          WRIT PETITION STAMP NO. 99692 OF 2020

 Ucc Infrastucture Pvt.ltd.through Its Director ....PETITIONER
 Mr.monty R. Khushalani
             V/S
 Union Of India, New Delhi And Ors             ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE S.P. DESHMUKH & HON'BLE SHRI JUSTICE G. S. KULKARNI, JJ DATE : 25th March, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 03/05/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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