Section 1(3) in The Oil And Natural Gas Commission Act, 1959
(3)It shall come into force on such [date] [15th October, 1959, see Notification No. S. O. 2302, dated 14th October, 1959, Gazette of India, Extraordinary, 1959, Pt. II, Section 3(ii), p. 515. This Act came into force in Pondicherry on the 1st October, 1963, vide Reg. 7 of 1963, Section 3 and Sch. I] as the Central Government may, by notification in the Official Gazette, appoint.
