Rajasthan High Court - Jodhpur
Commissioner Of Income Tax vs M/S Miraj Product Pvt. Ltd on 5 January, 2015
Bench: Govind Mathur, Anupinder Singh Grewal
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
ORDER
D.B. INCOME TAX APPEAL NO.186/2013
Commissioner of Income Tax, Udaipur
Versus
M/s Miraj Product Pvt. Ltd.
Date of Order :: 05.01.2015
PRESENT
HON'BLE MR. JUSTICE GOVIND MATHUR
HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL
Mr. K.K. Bissa for the appellant
BY THE COURT :
In view of judgment of this court in D.B. Income Tax Appeal No.14/2013 (Commissioner of Income Tax, Udaipur Vs. M/s. K.K. Enterprises, Udaipur) decided on 18.07.2014, this appeal does not involve any substantial question of law. Accordingly, the same is dismissed in terms of the judgment referred above.
[ANUPINDER SINGH GREWAL], J. [GOV IND MATHUR], J. Pramod