Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of Rajasthan - Subsection Section 101(6) in Rajasthan Panchayati Raj Act, 1994 (6)The State Government may, for the purpose of the foregoing sub-sections, make such orders and give such directions as it may consider necessary.
