Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Jharkhand - Subsection Section 200(i) in Bihar Education Code, 1961 (i)five acres of land is registered in the name of the school in one block and the building stands on the same block (cadastral survey map showing the plots and the registered deed should be attached);
