Supreme Court - Daily Orders
Aleksander Kurganov vs The State Of Goa on 27 September, 2022
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.4 COURT NO.14 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4775/2021
(Arising out of impugned final judgment and order dated 05-02-2021
in CRLMABF No. 37/2021 passed by the High Court Of Judicature At
Bombay At Goa)
ALEKSANDER KURGANOV Petitioner(s)
VERSUS
THE STATE OF GOA Respondent(s)
(IA No. 76543/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT & IA No. 77929/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 27-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Sandeep R Limbani, Adv.
Mr. Nachiketa Joshi, AOR
Ms. Sucheta Joshi, Adv.
Ms. Himadri Haksar, Adv.
For Respondent(s) Mr. Shridhar Y.Chitale, Adv.
Mr. Vinayak S.Chitale, Adv.
Mr. Pranay S.Chitale, Adv.
Ms. Sujata Kurdukar, AOR
M/S. Dr. R.R. Deshpande And Associates, AOR
Ms. Mukti Chowdhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Signature Not VerifiedMatter to be listed expeditiously.
Digitally signed by NIRMALA NEGI Date: 2022.09.29 15:38:51 IST Reason:(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR