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[Cites 0, Cited by 0] [Section 304(1)] [Section 304] [Entire Act]

State of Tamilnadu - Subsection

Section 304(1)(a) in Tamil Nadu District Municipalities Act, 1920

(a)All rules made under sub-section (2) of section 77-A or under section 303 shall be published in the Tamil Nadu Government Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.