Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] Madras Presidency - Subsection Section 215(6) in Madras Estates Land Act, 1908 (6)for determining what are to be deemed staple food crops in any local area and for the guidance of officers preparing price-lists.
