Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(viii) in Sangai International University Manipur Act, 2014

(viii)"Community College" means institute established by the University for the purpose of an alternative system of education which aims to empower individuals through appropriate skill development leading to gainful employment.