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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(1)Every appeal under sub-section (1) of section 13 of the Act shall be preferred in Form-VII signed by the aggrieved person or any other person authorized by him in this behalf and presented to the Appellate Authority in person or sent to him by registered post.