Section 94(2)(m) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

(m)the rate of interest, and the instalments in which the expenses of improvement shall be recovered, under sub-section (2) of section 36;

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