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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(c) in The United Provinces Private Forests Act, 1948

(c)the attempts, if any, made from time to time by the landlords or the right-holders to preserve the said forest or utilize the said waste land;