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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(9)(b) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(b)the functions of the office of the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall be performed by the person specified in the order.