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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

(4)Where any sanction for the opening of the metro railway under this section is given subject to any conditions, such railway shall not be worked or used until such conditions are fulfilled to the satisfaction, of the Central Government.