Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6B] [Entire Act] State of Jammu-Kashmir - Subsection Section 6B(5) in The Jammu and Kashmir General Sales Tax Act, 1962 (5)If the prescribed authority is satisfied that the application is in order, it shall issue the permit in the prescribed form.
