Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(a) in The Bihar High Schools (Control and Regulation of Administration) Act, 1960

(a)The Board may inspect high school either through Boards of Inspectors appointed by it or through the inspecting officers of the Education Department of the State Government.