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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(a) in Jharkhand Tourism Development and Registration Act, 2015

(a)"adventure sports" means an outdoor activity undertaken for sports or recreation on land or in water or in the air as the case may be, which shall include water sports, aerosports, trekking, rock climbing, rafting, bunji-jumping and ballooning with an inherit risk to the life or limb of the participant or any other sports as may be notified by the Government from time to time;