Section 95(2)(f) in The Haryana Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

(f)the nature and weight of any goods carried in the case of a goods carriage;

(i)Serial No.;

(ii)Name of Driver;

(iii)Hours of duty from .......;

(iv)Description and weight of goods;

(v)Place and time with date of despatch;

(vi)Destination with probable time of arrival;

(vii)Distance;

(viii)Amount of freight charged;

(ix)Name and address of the consignor;

(x)Name and address of the consignee;

(xi)Signature and designation of inspecting officer;

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