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Bombay High Court

Snehal Anil Johare vs The State Of Maharashtra Through Its ... on 26 November, 2021

Author: R. N. Laddha

Bench: S. V. Gangapurwala, R. N. Laddha

                                  (1)                        1051-1115




          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                       CONT. PETITION NO.20 OF 2020
                            IN WP/12736/2018

 MACCHINDRA WAMANRAO JOGDAN                        ..PETITIONER

                  VERSUS

 V R NAIK THE SECRETARY RURAL DEVELOPMENT DEPARTMENT
 AND OTHERS                          ..RESPONDENTS
                        ...
 Mr. Nandkishor Pahune Patil, Advocate for the
 Petitioner.
 Mr. A. R. Kale, AGP for Respondents-State.
                                  ...

                 1052 CONT. PETITION NO.473 OF 2021
                          IN WP/1715/2021

                      CONT. PETITION NO.536 OF 2021
                            IN WP/7577/2018

                       WRIT PETITION NO.805 OF 2021

                      WRIT PETITION NO.2715 OF 2021

                      WRIT PETITION NO.3119 OF 2021

                      WRIT PETITION NO.3972 OF 2021

                      WRIT PETITION NO.4044 OF 2021

                      WRIT PETITION NO.4335 OF 2021

                      WRIT PETITION NO.4616 OF 2021

                      WRIT PETITION NO.5070 OF 2021

                      WRIT PETITION NO.5287 OF 2021

                      WRIT PETITION NO.5327 OF 2021

                      WRIT PETITION NO.5344 OF 2021


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                                  (2)                         1051-1115




                      WRIT PETITION NO.5406 OF 2021

                      WRIT PETITION NO.5573 OF 2021

                      WRIT PETITION NO.5701 OF 2021

                      WRIT PETITION NO.5788 OF 2021

                      WRIT PETITION NO.5883 OF 2021

                      WRIT PETITION NO.6737 OF 2021

                      WRIT PETITION NO.8526 OF 2021

                      WRIT PETITION NO.8615 OF 2021

                      WRIT PETITION NO.9302 OF 2021

                     WRIT PETITION NO.10038 OF 2021

                     WRIT PETITION NO.10177 OF 2021

                     WRIT PETITION NO.10239 OF 2021

           CIVIL APPLICATION NO.10572 OF 2021
    IN CP/294/2021 WITH CA/10573/2021 IN CP/294/2021
            WITH CP/294/2021 IN WP/3058/2019

                     WRIT PETITION NO.10622 OF 2021

                     WRIT PETITION NO.10836 OF 2021

                     WRIT PETITION NO.10838 OF 2021

                     WRIT PETITION NO.10887 OF 2021

                     WRIT PETITION NO.10896 OF 2021

                     WRIT PETITION NO.10949 OF 2021

                     WRIT PETITION NO.11035 OF 2021

                     WRIT PETITION NO.11064 OF 2021

                     WRIT PETITION NO.11072 OF 2021


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                     WRIT PETITION NO.11122 OF 2021

                     WRIT PETITION NO.11128 OF 2021

                     WRIT PETITION NO.11176 OF 2021

                     WRIT PETITION NO.11195 OF 2021

                     WRIT PETITION NO.11199 OF 2021

                     WRIT PETITION NO.11274 OF 2021

                     WRIT PETITION NO.11310 OF 2021

                     WRIT PETITION NO.11377 OF 2021

                     WRIT PETITION NO.11378 OF 2021

                     WRIT PETITION NO.11542 OF 2021

                     WRIT PETITION NO.11545 OF 2021

                     WRIT PETITION NO.11558 OF 2021

                     WRIT PETITION NO.11563 OF 2021

                     WRIT PETITION NO.11658 OF 2021

                     WRIT PETITION NO.11706 OF 2021

                     WRIT PETITION NO.11739 OF 2021

                     WRIT PETITION NO.11763 OF 2021

                     WRIT PETITION NO.11883 OF 2021

                     WRIT PETITION NO.11960 OF 2021

                     WRIT PETITION NO.11967 OF 2021

                     WRIT PETITION NO.11997 OF 2021

                     WRIT PETITION NO.12000 OF 2021



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                                     (4)                         1051-1115



                     WRIT PETITION NO.12029 OF 2021

                     WRIT PETITION NO.12111 OF 2021

                     WRIT PETITION NO.12398 OF 2021

                     WRIT PETITION NO.12488 OF 2021

                               CORAM : S. V. GANGAPURWALA &
                                       R. N. LADDHA, JJ.

DATED : 26th NOVEMBER, 2021. PER COURT:-

. If copies are not supplied within a period of three weeks from today, the matters shall stand dismissed as against concerned respondents.



   (R. N. LADDHA)                          (S. V. GANGAPURWALA)
          JUDGE                                    JUDGE


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